Himachal Pradesh High Court
Deep Lal vs . The Principal Army Public School on 24 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Deep Lal vs. The Principal Army Public School .
CMPMO No.32 of 2022 24.02.2022 Present: Mr.Nitin Thakur, Advocate, for the petitioner.
Mr.Karan Singh Kanwar, Advocate, for the respondents.
CMPMO No.32 of 2022 & CMP No.1240 of 2022 Replies on behalf of the respondents, as prayed, be filed within two weeks positively.
List for consideration on 10.03.2022.
(Vivek Singh Thakur) Judge February 24, 2022 (Purohit) ::: Downloaded on - 24/02/2022 20:13:13 :::CIS