Delhi High Court - Orders
Skol Breweries Ltd vs State & Ors on 11 January, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 112/2022
SKOL BREWERIES LTD. ..... Petitioner
Through: Mr Sunil Goyal, Ms Neha Bairagee
and Mr Deepak Jangra, Advs.
versus
STATE & ORS. ..... Respondents
Through: Ms Manjeet Arya, APP for State
Mr Rohitt Kumar Yadav and Mr
Gaurav Sarkar, Advs. for R-2 and R-3
(through VC)
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.01.2023 Mr Gaurav Sarkar, learned counsel for the respondent Nos. 2 and 3 seeks and is granted one week to file Vakalatnama and reply to the petition seeking leave to appeal.
List on 03.02.2023 for hearing.
JASMEET SINGH, J JANUARY 11, 2023 sr Click here to check corrigendum, if any Signature Not Verified Digitally Signed byAMIT ARORA Signing Date:13.01.2023 18:21:33