Jharkhand High Court
The State Of Jharkhand And Others vs Binod Kumar Lal And Others on 31 March, 2023
Author: Ananda Sen
Bench: Sanjaya Kumar Mishra, Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 194 of 2021
The State of Jharkhand and others .. ... ... Appellant
Versus
Binod Kumar Lal and others ... ... ... Respondents
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CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
SRI ANANDA SEN, J.
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For the Appellant: Mrs. Vandana Singh, Sr. S.C.-III For Respt. No.1: Mr. Vikash Kumar, Advocate
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05/Dated: 31.03.2023 Issue notice on the question of admission. Mr. Vikash Kumar, learned counsel, appears and waives notice on behalf of respondent no.1.
List this case for final disposal on 12.05.2023. Till the next date of hearing, the impugned order dated 20.01.2021 passed in W.P.(S) No. 3331 of 2019 shall remain stayed.
Accordingly, I.A. No. 3117 of 2023 stands disposed of.
(Sanjaya Kumar Mishra, C.J.) (Ananda Sen, J.) APK/VK