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State of Uttar Pradesh - Section

Section 10 in U.P. Inspectorate of Government Offices Drivers Service Rules, 1992

10. Age.

- A candidate for recruitment must have attained the age of 21 years and must not have attained the age of more than 32 years on the first day of July of the calendar year is which vacancies for recruitment are notified to the Employment Exchange;Provided that the upper age limit in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and such other categories as may be notified by the Governor from time to time shall be greater by such number of years as may be specified.