Andhra Pradesh High Court - Amravati
Addanki Venkateswara Rao vs Jaddu Narasimha Rao on 27 September, 2024
Author: K Suresh Reddy
Bench: K Suresh Reddy
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE: C.R.P.No.1447 of 2024
PROCEEDING SHEET
Sl. OFFICE
Date ORDER
No. NOTE
03. 27.09.2024 KSR,J
Sri Pechathy Ranga Rao, learned counsel
for the respondents, submits that today he has
filed the counter into the Registry vide U.S.R.No.87414 of 2024.
Registry to put up the said counter in the file.
Post next week.
_______ KSR,J DNV