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Himachal Pradesh High Court

Rama Verma & Anr. vs . State Of H.P. & Anr. on 2 December, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Rama Verma & Anr. Vs. State of H.P. & Anr.

CWPOA No. 5482/2019

02.12.2022 Present: Mr. Karan Singh Parmar, Advocate, for the petitioners.

.

Mr. Sumesh Raj, Mr Arvind Sharma and Mr. Dinesh Thakur, Addl. AGS, for the respondents­State.

CMP­T No. 1096/2022 For the reasons stated therein, application filed for early hearing of the petition is allowed and disposed of.

CWPOA No. 5482/2019

List for hearing in the month of April, 2023.

(Ajay Mohan Goel) Judge 2nd December, 2022 (raman) ::: Downloaded on - 03/12/2022 20:33:34 :::CIS