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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

(2)No candidate shall be permitted to appear at the examination unless the candidate deliver to the Examiner the prescribed examination fees, the application and testimonials referred to in this rule.