Delhi High Court - Orders
Teva Pharmaceuticals Usa Inc vs Deputy Commissioner Of Income Tax, ... on 11 July, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~2-6 (Spl. Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10711/2017
TEVA PHARMACEUTICALS USA INC. ..... Petitioner
Through: Ms. Anuradha Dutt, Mr. Sachit
Jolly, Mr. Rishabh Malhotra,
Ms. Disha Jham, Ms. Soumya
Singh, Mr. Devansh Jain and
Mr. Raghav Dutt, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel with Mr. Yash
Varmani, Adv.
Mr. Prashant Meharchandani,
SSC with Mr. Akshat Singh,
JSC.
3
+ W.P.(C) 10714/2017
TEVA PHARMACEUTICALS USA INC. ..... Petitioner
Through: Ms. Anuradha Dutt, Mr. Sachit
Jolly, Mr. Rishabh Malhotra,
Ms. Disha Jham, Ms. Soumya
Singh, Mr. Devansh Jain and
Mr. Raghav Dutt, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel with Mr. Yash
Varmani, Adv.
Mr. Prashant Meharchandani,
SSC with Mr. Akshat Singh,
JSC.
4
+ W.P.(C) 12721/2019 & CM APPL. 52016/2019 (Interim Relief)
TEVA PHARMACEUTICALS INDUSTRIES LIMITED &
ANR. ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/07/2024 at 22:26:08
Through: Ms. Anuradha Dutt, Mr. Sachit
Jolly, Mr. Rishabh Malhotra,
Ms. Disha Jham, Ms. Soumya
Singh, Mr. Devansh Jain and
Mr. Raghav Dutt, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel with Mr. Yash
Varmani, Adv.
Mr. Sunil Agarwal, SSC with
Mr. Shivansh B. Pandya, JSC,
Mr. Viplav Acharya, JSC and
Mr. Utkarsh Tiwari, Adv.
5
+ W.P.(C) 4065/2022 & CM APPL. 22365/2024 (Amendment Of
Writ Petition)
TEVA PHARMACEUTICAL INDUSTRIES LIMITED
..... Petitioner
Through: Ms. Anuradha Dutt, Mr. Sachit
Jolly, Mr. Rishabh Malhotra,
Ms. Disha Jham, Ms. Soumya
Singh, Mr. Devansh Jain and
Mr. Raghav Dutt, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE
3 (1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel with Mr. Yash
Varmani, Adv.
Mr. Sunil Agarwal, SSC with
Mr. Shivansh B. Pandya, JSC,
Mr. Viplav Acharya, JSC and
Mr. Utkarsh Tiwari, Adv.
6
+ W.P.(C) 1295/2023 & CM APPL. 4915/2023 (Interim Relief)
TEVA PHARMACEUTICALS USA INC. ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/07/2024 at 22:26:08
Through: Ms. Anuradha Dutt, Mr. Sachit
Jolly, Mr. Rishabh Malhotra,
Ms. Disha Jham, Ms. Soumya
Singh, Mr. Devansh Jain and
Mr. Raghav Dutt, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3
(1) (1), INTERNATIONAL TAXATION NEW DELHI &
ANR. ..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel with Mr. Yash
Varmani, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 11.07.2024 Mr. Sinha, learned counsel representing the respondents is continuing with his submissions.
Consequently, list again on 26.07.2024 as part heard.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
JULY 11, 2024/neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/07/2024 at 22:26:09