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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(2)(c) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(c)seventy-five per cent amount of Government share towards the contributory Provident Fund being paid as grant-in-aid to the aided schools on or before the date of enforcement of these rules;