Orissa High Court
Sri Sri Jagannath Temple Trust vs State Of Odisha And Others .... Opp. ... on 23 March, 2026
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: SENIOR STENOGRAPHER
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 25-Mar-2026 15:45:20
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 33885 OF 2025
Sri Sri Jagannath Temple Trust, .... Petitioners
Sundargarh and another
Mr. Avijit Patnaik, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Siba Narayan Biswal,
Additional Standing Counsel
Mr. Pratap Chandra Mishra, Advocate
(For Opp. Party No.7)
Ms. Pratyusha Naidu, Advocate
(For Commissioner of Endowments)
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE SANJAY KUMAR MISHRA
ORDER
Order No. 23.03.2026
5. 1. This matter is taken up through hybrid mode.
2. Put up this matter on 18th May, 2026 along with the connected matter.
(K.R. Mohapatra)
Judge
(S.K. Mishra)
ms Judge
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