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Madhya Pradesh High Court

Rakesh Kumar vs Dr. Pallavi Jain Govil on 19 October, 2023

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CONC No. 4703 of 2023 (RAKESH KUMAR AND OTHERS Vs DR. PALLAVI JAIN GOVIL AND OTHERS) Dated : 19-10-2023 None for the petitioners.

List after two weeks.

(SATYENDRA KUMAR SINGH) JUDGE (alok) Signature Not Verified Signed by: ALOK KUMAR Signing time: 19-Oct-23 3:37:43 PM