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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(a) in Andhra Pradesh Municipal Corporations (Usage of Electronic Voting Machines) Rules, 2001

(a)record the electoral roll number of the elector as entered in the marked copy of the electoral roll in a register of voters in Form-I.