Madhya Pradesh High Court
Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 6 April, 2023
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3352 of 2023 (JAGMOHAN SINGH KATHAIT AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 06-04-2023 Due to paucity of time, matter could not be heard.
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(RAJENDRA KUMAR (VERMA)) JUDGE Prachi Signature Not Verified SAN Digitally signed by PRACHI PANDEY Date: 2023.04.06 17:15:06 IST