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Punjab-Haryana High Court

State Of Punjab And Others vs Rajwansh Kaur on 25 August, 2017

Author: Mahesh Grover

Bench: Mahesh Grover

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                          LPA No. 2267 of 2016 (O&M)
                                          Date of Decision: 25.08.2017


State of Punjab and others

                                                       .....Appellant(s)

                                   Versus

Rajwansh Kaur
                                                       .....Respondent(s)


CORAM: HON'BLE MR. JUSTICE MAHESH GROVER
       HON'BLE MR. JUSTICE RAJ SHEKHAR ATTRI


Present:       Mr. Harsimran Singh Sethi, Additional A.G., Punjab.

               Mr. Surmuk Singh, Advocate and
               Mr. Ramesh Chander Sharma, Advocate
               for the respondent.


MAHESH GROVER, J.(ORAL)

For orders see the detailed order of even date passed in LPA No. 1248 of 2016 titled as 'Ajaib Singh and others Vs. State of Punjab and others'.

(MAHESH GROVER) JUDGE (RAJ SHEKHAR ATTRI) JUDGE August 25, 2017 jyoti-II Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 09-09-2017 01:34:31 :::