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Andhra Pradesh High Court - Amravati

Addanki Swami Naidu, vs State Of Andhra Pradesh, on 23 March, 2023

Author: D.Ramesh

Bench: D.Ramesh

    THE HONOURABLE SRI JUSTICE D.RAMESH

            WRIT PETITION No.14619 of 2017


ORDER:

On 16.03.2023, there is no representation for the petitioners. Hence, it is posted to today under the caption 'for dismissal'.

Even today also, there is no representation for the petitioners.

Hence, the Writ Petition is dismissed for non-prosecution. No costs.

Miscellaneous petitions pending, if any, in this Writ Petition shall stand closed.

_____________________ JUSTICE D.RAMESH Date : 23.03.2023 Tm/NKA 2 THE HONOURABLE SRI JUSTICE D.RAMESH WRIT PETITION No.14619 of 2017 Date: 23.03.2023 Tm/NKA