Andhra Pradesh High Court - Amravati
Addanki Swami Naidu, vs State Of Andhra Pradesh, on 23 March, 2023
Author: D.Ramesh
Bench: D.Ramesh
THE HONOURABLE SRI JUSTICE D.RAMESH
WRIT PETITION No.14619 of 2017
ORDER:
On 16.03.2023, there is no representation for the petitioners. Hence, it is posted to today under the caption 'for dismissal'.
Even today also, there is no representation for the petitioners.
Hence, the Writ Petition is dismissed for non-prosecution. No costs.
Miscellaneous petitions pending, if any, in this Writ Petition shall stand closed.
_____________________ JUSTICE D.RAMESH Date : 23.03.2023 Tm/NKA 2 THE HONOURABLE SRI JUSTICE D.RAMESH WRIT PETITION No.14619 of 2017 Date: 23.03.2023 Tm/NKA