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Supreme Court - Daily Orders

Justice A.P. Singh (Retd.) vs Union Of India Ministry Of Law And ... on 17 October, 2016

Bench: Chief Justice, D.Y. Chandrachud, L. Nageswara Rao

     ITEM NO.12                                COURT NO.1               SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                             Writ Petition(s)(Civil)    No(s).   822/2016

     JUSTICE A.P. SINGH (RETD.) AND ORS.                                    Petitioner(s)

                                                      VERSUS

     UNION OF INDIA                                                         Respondent(s)

     Date : 17/10/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                 Mr. Rakesh Dwivedi, Sr. Adv.
                                       Ms. Preetika Dwivedi,Adv.
                                       Ms. Apoorva Garg, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Tag with WP(C) No. 685/2016.

(DEEPAK MANSUKHANI) (VEENA KHERA) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.10.18 18:59:26 IST Reason: