Supreme Court - Daily Orders
Justice A.P. Singh (Retd.) vs Union Of India Ministry Of Law And ... on 17 October, 2016
Bench: Chief Justice, D.Y. Chandrachud, L. Nageswara Rao
ITEM NO.12 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 822/2016
JUSTICE A.P. SINGH (RETD.) AND ORS. Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
Date : 17/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Rakesh Dwivedi, Sr. Adv.
Ms. Preetika Dwivedi,Adv.
Ms. Apoorva Garg, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with WP(C) No. 685/2016.
(DEEPAK MANSUKHANI) (VEENA KHERA) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.10.18 18:59:26 IST Reason: