Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(1)(a) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(a)laying down the procedure to be observed at their meetings and the number of members required to form a quorum;