Kerala High Court
T.M.Biju vs Indian Oil Corporation Ltd on 1 September, 2022
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
WP(C) No.26853/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Thursday, the 1st day of September 2022 / 10 th Bhadra, 1944
WP(C) NO. 26853 OF 2022(F)
PETITIONER:
T.M.BIJU,AGED 46 YEARS,S/O. MADHAVAN, THEJAS, POLOTTUPALLY, P.O.
MATTANNUR, KANNUR - 670 702.
RESPONDENTS:
1. INDIAN OIL CORPORATION LTD., KOZHIKODE OFFICE REPRESENTED BY ITS
SENIOR DIVISIONAL RETAIL MANAGER, CIVIL STATION POST, WAYANAD ROAD,
KOZHIKODE - 673 020.
2. KUTHUPARAMBA MUNICIPALITY REPRESENTED BY ITS SECRETARY, OFFICE OF
THE KUTHUPARAMBA MUNICIPALITY, KANNUR - 670 643.
3. T.K. MOHAMMED, 'FATHIMAS', NEAR SBI, P.O. KUTHUPARAMBA, KANNUR - 670
643.
4. P.M. FOUZIA, 'FATHIMAS', NEAR SBI, P.O. KUTHUPARAMBA, KANNUR - 670
643.
Writ petition (civil) praying inter alia that in the circumstances stated
in the affidavit filed along with the WP(C) the High Court be pleased to stay
the implementation, execution and all further proceedings pursuant to Ext.P4
notice issued by the 2nd respondent bearing No.E3-7401/2022 dated 08.08.022,
pending disposal of the above Writ Petition.
This petition again coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and this Court's order dated 22.08.2022
and upon hearing the arguments of SRI.M.RAMESH CHANDER, SENIOR ADVOCATE along
with M/S.BALU TOM CHERUVALLY, BONNY BENNY, GOVIND G. NAIR & BEJOY JOSEPH P.J.
Advocates for the petitioner,STANDING COUNSEL for R1, SRI.K.P.HARISH, COUNSEL
for R2, and of KRISHNA PRASAD, ADVOCATE for R3 & R4, the court passed the
following:
ORDER
When this writ petition come up for consideration the learned standing counsel for the Indian Oil Corporation Ltd. submitted that,actually it is not repair work,but replacement of the leaky petrol tank.
The above submission is recorded.
The interim order dated 22.08.2022 is extended for a period of three weeks.
Post on 14.09.2022.
Sd/- P.V.KUNHIKRISHNAN JUDGE 01-09-2022 /True Copy/ Assistant Registrar