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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(2) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(2)The State Council shall consist of the following members namely:-
(i) Minister Social Welfare : Chairman, ex-officio
(ii) Secretaries of Departments of Social Justice andEmpowerment, Secretaries, Health, Home, Publicity, PublicRelation, Director General of Policy and Legal Remembrancer andother subject of concern to the senior citizen : Member, ex-officio
(iii) Three specialists and activist in the filed ofwelfare of senior citizens to be nominated by the StateGovernment : Members
(iv) Three of eminent senior citizen to be nominatedby the State Government : Members
(v) Director incharge of Senior Citizen's Welfare inthe State : Member-Secretary, ex-officio.