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[Section 25]
[Entire Act]
State of Haryana - Subsection
Section 25(2) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009
| (i) | Minister Social Welfare | : | Chairman, ex-officio |
| (ii) | Secretaries of Departments of Social Justice andEmpowerment, Secretaries, Health, Home, Publicity, PublicRelation, Director General of Policy and Legal Remembrancer andother subject of concern to the senior citizen | : | Member, ex-officio |
| (iii) | Three specialists and activist in the filed ofwelfare of senior citizens to be nominated by the StateGovernment | : | Members |
| (iv) | Three of eminent senior citizen to be nominatedby the State Government | : | Members |
| (v) | Director incharge of Senior Citizen's Welfare inthe State | : | Member-Secretary, ex-officio. |