Calcutta High Court (Appellete Side)
Smt. Sushama Saha vs Kolkata Municipal Corporation And ... on 3 February, 2014
Author: Soumitra Pal
Bench: Soumitra Pal
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3. 2 . 2014 W.P. 30160(W) of 2013 CAN 588 of 2014 Smt. Sushama Saha Versus Kolkata Municipal Corporation and others Mr. Sandip Ghosh, Mr. Bhaskar Nandi, ..for the petitioner.
Mr. Alok Kumar Ghosh, Ms. Era Ghosh, ..for K.M.C. Let affidavit of service filed today be kept on record. Heard learned advocates for the parties. Since I find that there is an allegation by the petitioner with regard to encroachment by the Kolkata Municipal Corporation, no order is passed on the writ petition. The writ petition is disposed of. Accordingly the application, being CAN 588 of 2014, is also disposed of. However, this order shall not prevent the petitioner from applying before the appropriate forum, if so advised.
(Soumitra Pal, J. ) 2 3