Bombay High Court
Arti Ramesh Kangutkar vs Anna Rocky Fernandes And Anr on 9 September, 2021
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
P.H. Jayani 01 APEAL764.2009.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 764 OF 2009
Arti Ramesh Kangutkar .... Appellant
v/s.
Anna Rocky Fernandes and anr. .... Respondents
Mr. Abhijit Desai a/w. Ms. Surbhi Agarwal i/b. Desai
Legal for the Appellant.
Ms. P.N. Dabholkar, APP for the State.
CORAM: SMT. ANUJA PRABHUDESSAI, J.
DATED : 09th SEPTEMBER, 2021. P. C. :-
. Praecipe has been filed to list the Appeal on final hearing board.
The Appeal is of the year 2009 and is directed against the order of acquittal. Several other old Appeals of under trial prisoners are pending before the Court. The request cannot be considered at this stage. Hence, the case will be taken up as per its turn.
PREETI H JAYANI (SMT. ANUJA PRABHUDESSAI, J.) Digitally signed by PREETI H JAYANI Date: 2021.09.13 10:31:43 +0530 1/1