Punjab-Haryana High Court
Gurpreet Singh And Others vs The Bar Council Of Punjab And Haryana And ... on 21 May, 2014
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
Civil Writ Petition No. 9960 of 2014
Date of decision : 21.05.2014
Gurpreet Singh and others
...Petitioners
versus
The Bar Council of Punjab and Haryana and U.T. Chandigarh and another
...Respondents
CORAM: HON'BLE MS. JUSTICE RITU BAHRI
Present: Dr. Surinder Singh Joshi, Advocate,
for the petitioners.
****
RITU BAHRI , J.
Learned counsel for the petitioners, after arguing sometime, seeks to withdraw this petition.
Dismissed as withdrawn.
(RITU BAHRI) JUDGE 21.05.2014 ajp Prasher Ajay 2014.05.22 12:22 I attest to the accuracy and integrity of this document High Court Chandigarh