Central Administrative Tribunal - Delhi
Shri S.K.S. Yadav vs Gopal K.Pillai on 28 April, 2011
Central Administrative Tribunal Principal Bench CP No.376/2011 OA No.2756/2008 New Delhi this the 28th day of April, 2011 Honble Mr. Justice V.K. Bali, Chairman, Honble Mr. L.K. Joshi, Vice Chairman Shri S.K.S. Yadav, R/o 3/33, Delhi Govt. Flats, Rajpura Road, Delhi-110 054 -Applicant (By Advocate: Shri N.Gaur for Sh. Ajesh Luthra) -V E R S U S- 1. Gopal K.Pillai, Secretary, Ministry of Home Affairs, Govt. of India, North Block, New Delhi 2. Sh. Rakesh Mehta, Chief Secretary, Govt. of NCT of Delhi, 5th Floor, Delhi Sachivalaya, New Delhi -Respondents (By Advocate: Shri R.N. Singh) O R D E R (Oral)
Justice V.K. Bali:
Counsel for the respondents along with the reply has placed on record order dated 21.04.2011, which it is not in dispute is in complete compliance of order of this Tribunal dated 10.12.2010, non-compliance whereof has been complained in this contempt petition. The present contempt matter is closed.
(L.K. Joshi) (V.K. Bali) Vice Chairman (A) Chairman /lg/