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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(8)(b) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(b)From the statements specified in clause (a), district-wise ledger accounts shall be posted and the entries of credit shall be reconciled in the office of the Accountant General (Accounts and Entitlement), Haryana, so that no discrepancy may arise in the account.