Punjab-Haryana High Court
Sukhdev Ram Jaidka vs Amarjeet Singh Dullot And Another on 22 March, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No. 282 of 2013 (O&M)
Date of decision : 22.03.2013
Sukhdev Ram Jaidka .. Petitioner
Versus
Amarjeet Singh Dullot and another .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. Yashpal Sharma, Advocate for the petitioner.
Mr. Yatinder Sharma, Addl. Advocate General, Punjab.
Rajesh Bindal, J.
Learned counsel for the petitioner submitted that the prayer made in the present petition has been rendered infructuous as the order passed by this Court has been complied with.
Ordered accordingly.
22.3.2013 (Rajesh Bindal) sarita Judge