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Punjab-Haryana High Court

Sukhdev Ram Jaidka vs Amarjeet Singh Dullot And Another on 22 March, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                     COCP No. 282 of 2013 (O&M)
                                     Date of decision : 22.03.2013


Sukhdev Ram Jaidka                                     .. Petitioner
                               Versus
Amarjeet Singh Dullot and another                      .. Respondents

Coram:       Hon'ble Mr. Justice Rajesh Bindal

Present:     Mr. Yashpal Sharma, Advocate for the petitioner.

             Mr. Yatinder Sharma, Addl. Advocate General, Punjab.

Rajesh Bindal, J.

Learned counsel for the petitioner submitted that the prayer made in the present petition has been rendered infructuous as the order passed by this Court has been complied with.

Ordered accordingly.




22.3.2013                                        (Rajesh Bindal)
sarita                                               Judge