Calcutta High Court (Appellete Side)
Midnapore Developers Llp vs T He Hon'Ble State Consumer Dispute on 30 April, 2026
30.04.2026
Court No.25
D/L No.36
S. Gayen
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
Appellate Side
WPA 16061 of 2025
Midnapore Developers LLP
Versus
T he Hon'ble State Consumer Dispute
Redressal Commission & Ors.
Mr. Sujay Bandyopadhyay
Mr. Subhamoy Dutta
...for the Midnapore Municipality
1. Learned counsel for the respondents is present. None
appears on behalf of the petitioner.
2. Let the matter appear in the combined monthly list of July, 2026.
(Krishna Rao, J.)