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Calcutta High Court

Shree Laxmi Iron & Steel Works Pvt.Ltd vs Research Designs & Standard ... on 4 August, 2017

Bench: Jyotirmay Bhattacharya, Shivakant Prasad

ORDER SHEET
                                   APOT No.392 of 2016
                                    GA No.3396 of 2016
                                            With
                                     CS No.360 of 2012
                            IN THE HIGH COURT AT CALCUTTA
                                 Civil Appellate Jurisdiction
                                       ORIGINAL SIDE


         SHREE LAXMI IRON & STEEL WORKS PVT.LTD.
                      Versus
         RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO)& ORS.

   BEFORE:
 The Hon'ble JUSTICE JYOTIRMAY BHATTACHARYA

AND The Hon'ble JUSTICE SHIVAKANT PRASAD Date : 4th August, 2017.

Appearance:

Mr. Jayanta Mitra, Sr. Advocate Mr. Jishnu Saha, Sr. Advocate Mr. Debnath Ghosh, Advocate Ms. Srinanda Bose, Advocate Mr. Avijit Dey, Advocate ....for Appellant/Plaintiff. Mr J. Chowdhury, Advocate Mr. Chayan Gupta, Advocate Mr. A. Basu, Advocate.
Mr. Dwip Raj Basu, Advocate ...for RITES Ltd.
Mr.L.K.Chatterjee, Advocate Ms. Aparana Banerjee, Advocate.
..for RDSO.
Mr. Dilip Kumar Chatterjee, Advocate.
Mr. Dipanjan Datta, Advocate. Mr. Atanu Basu, Advocate. Ms. Rituparna Saha, Advocate.
Mr. Jay manna, Advocate. Ms. Reshma Chatterjee, Advocate.
..for Konkan Railways.
The Court:-Heard in part.
Let this matter be placed for further hearing on 7th August, 2017 at 3:30 pm. [ JYOTIRMAY BHATTACHARYA, J. ] [SHIVAKANT PRASAD,J. ] nm 2