Calcutta High Court
Shree Laxmi Iron & Steel Works Pvt.Ltd vs Research Designs & Standard ... on 4 August, 2017
Bench: Jyotirmay Bhattacharya, Shivakant Prasad
ORDER SHEET
APOT No.392 of 2016
GA No.3396 of 2016
With
CS No.360 of 2012
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SHREE LAXMI IRON & STEEL WORKS PVT.LTD.
Versus
RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO)& ORS.
BEFORE:
The Hon'ble JUSTICE JYOTIRMAY BHATTACHARYA
AND The Hon'ble JUSTICE SHIVAKANT PRASAD Date : 4th August, 2017.
Appearance:
Mr. Jayanta Mitra, Sr. Advocate Mr. Jishnu Saha, Sr. Advocate Mr. Debnath Ghosh, Advocate Ms. Srinanda Bose, Advocate Mr. Avijit Dey, Advocate ....for Appellant/Plaintiff. Mr J. Chowdhury, Advocate Mr. Chayan Gupta, Advocate Mr. A. Basu, Advocate.
Mr. Dwip Raj Basu, Advocate ...for RITES Ltd.
Mr.L.K.Chatterjee, Advocate Ms. Aparana Banerjee, Advocate.
..for RDSO.
Mr. Dilip Kumar Chatterjee, Advocate.
Mr. Dipanjan Datta, Advocate. Mr. Atanu Basu, Advocate. Ms. Rituparna Saha, Advocate.
Mr. Jay manna, Advocate. Ms. Reshma Chatterjee, Advocate.
..for Konkan Railways.
The Court:-Heard in part.
Let this matter be placed for further hearing on 7th August, 2017 at 3:30 pm. [ JYOTIRMAY BHATTACHARYA, J. ] [SHIVAKANT PRASAD,J. ] nm 2