Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Goa - Subsection Section 64(2) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010 (2)The market shall be open for trading at such hours as the Marketing Board may fix, from time to time.
