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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(2)(c) in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002

(c)to provide such assistance and co-operation as may be required in connection with the inspection or investigation and to furnish information relevant to such inspection or investigation as may be sought by such officer.