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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(2)(f) in Venkateshwara Open University Act, 2012

(f)the conditions of service of employees including provisions for retirement benefits, insurance and provident fund, the manner of termination of service and disciplinary actions;