Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 33 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004 33. Duties and functions of the associated person. - The associated person shall discharge such duties and perform such functions as are assigned to him, by the State Executive Committee.CHAPTER-V
