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Delhi High Court - Orders

Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 12 March, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~8
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (COMM) 90/2021 & I.A. 3298/2021
                                INDIAN OIL CORPORATION LTD.                      ..... Petitioner
                                                    Through:

                                                    versus

                                STUP CONSULTANTS PVT. LTD.                     ..... Respondent
                                                    Through:

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                        ORDER

% 12.03.2021 [VIA VIDEO CONFERENCING] List for the arguments on 20th April, 2021.

SANJEEV NARULA, J MARCH 12, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:17.03.2021 11:07