Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 12 March, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021 & I.A. 3298/2021
INDIAN OIL CORPORATION LTD. ..... Petitioner
Through:
versus
STUP CONSULTANTS PVT. LTD. ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 12.03.2021 [VIA VIDEO CONFERENCING] List for the arguments on 20th April, 2021.
SANJEEV NARULA, J MARCH 12, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:17.03.2021 11:07