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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(3) in Arunachal Pradesh University Act, 2012

(3)to grant, subject to such conditions as the University may determine, diplomas or certificates and confer degrees and other academic distinctions (on the basis of examination, evaluation or any other method of testing) on persons [and to withdraw any such diplomas, certificates, degrees or other academic distinctions for good and sufficient reasons subject to such condition as the University may determine];