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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(1)(iii) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

(iii)all the rights, liabilities and obligation of the licensee in relation to the undertaking under any other contract entered into bonafide before the appointed day, not being a contact relating to the borrowing or lending of money, or to the employment of staff.