Section 35 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010
35. Voting procedure.
(1)The voter on receiving the ballot paper shall forthwith-(a)proceed to one of the polling compartments;(b)make a mark on the ballot paper with the instrument supplied for the purpose on or near the symbol of the candidate for whom he intends to vote;(c)fold the ballot paper so as to conceal his vote;(d)if required, show the Presiding Officer the distinguishing mark on the ballot paper;(e)insert the folded ballot paper into the ballot box; and(f)quit the polling station.(2)Every voter shall vote without undue delay.(3)No voter shall be allowed to enter a polling compartment when another is inside it.
