Central Administrative Tribunal - Delhi
Shri Ramesh Chand Jain vs Shri Naresh Kumar on 31 August, 2010
Central Administrative Tribunal Principal Bench, New Delhi C.P.No.534/2010 in O.A.No.2053/2009 Tuesday, this the 31st day of August 2010 Honble Shri Shanker Raju, Member (J) Honble Dr. Veena Chhotray, Member (A) Shri Ramesh Chand Jain s/o Shri A C Jain r/o T-355/1, Gali No.10 Main Road, Gautam Puri Delhi-53 ..Applicant (By Advocate: Shri N L Bareja) Versus 1. Shri Naresh Kumar, Chairman Delhi Transport Corporation (DTC) I P Estate, New Delhi-2 2. Shri Sharat Kumar Depot Manager Delhi Transport Corporation (DTC) Hasanpur Depot, Delhi-92 ..Respondents (By Advocate: Shri Nitesh Kumar for Ms. Avnish Ahlawat) O R D E R (ORAL)
Shri Shanker Raju:
As the writ petition preferred by the respondents before the High Court is allowed, this CP stands disposed. Notices are discharged. No costs.
( Dr. Veena Chhotray ) ( Shanker Raju ) Member (A) Member (J) /sunil/