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Central Administrative Tribunal - Delhi

Shri Ramesh Chand Jain vs Shri Naresh Kumar on 31 August, 2010

      

  

  

 Central Administrative Tribunal
Principal Bench, New Delhi

C.P.No.534/2010 in O.A.No.2053/2009

Tuesday, this the 31st day of August 2010

Honble Shri Shanker Raju, Member (J)
Honble Dr. Veena Chhotray, Member (A)

Shri Ramesh Chand Jain
s/o Shri A C Jain
r/o T-355/1, Gali No.10
Main Road, Gautam Puri
Delhi-53
..Applicant
(By Advocate: Shri N L Bareja)

Versus

1.	Shri Naresh Kumar, Chairman
	Delhi Transport Corporation (DTC)
	I P Estate, New Delhi-2

2.	Shri Sharat Kumar
	Depot Manager
	Delhi Transport Corporation (DTC)
	Hasanpur Depot, Delhi-92
..Respondents
(By Advocate: Shri Nitesh Kumar for Ms. Avnish Ahlawat)

O R D E R (ORAL)

Shri Shanker Raju:

As the writ petition preferred by the respondents before the High Court is allowed, this CP stands disposed. Notices are discharged. No costs.

( Dr. Veena Chhotray )						( Shanker Raju )
  Member (A)							    Member (J)

/sunil/