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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Mizoram - Subsection

Section 120(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)A demand may be presented to the District Council for an additional or supplementary grant in respect of any demand for grant to which the Council has previously refused its assents, or in respect of the amount which the Council has previously reduced.