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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(1)(ix) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977

(ix)the value of the items taken over by the Government under sub-clauses (b) and (c) of clause (iv) of sub-section (1) of Section 5, less bad debts or unrealisable amounts, as the case may be.