Section 7(2)(a) in Securities Transaction Tax Rules, 2004

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Union of India - Subsection

Section 7(2)(a) in Securities Transaction Tax Rules, 2004

(a)the computer media conforms to the following specifications:-

(i)CD ROM of 650 MB capacity or higher capacity; or

(ii)4mm 2GB/ 4GB (90M/ 120M) DAT Cartridge, or

(iii)Digital Video Disc;