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Himachal Pradesh High Court

Rita Devi vs . State Of H.P. & Others on 21 July, 2022

Bench: Sabina, Satyen Vaidya

Rita Devi vs. State of H.P. & others .

CWPOA No. 6227 of 2020 21.7.2022 Present: Mr. Narender Sharma, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for respondents No. 1 and 2.

Mr. Sureinder Saklani, Advocate, for respondent No.3.

r Admit.

In the meanwhile, pleadings be completed.

CMP(T) No. 614 of 2022 Stands disposed of.

(Sabina) Judge (Satyen Vaidya) Judge 21st July, 2022 (kck) ::: Downloaded on - 21/07/2022 20:13:50 :::CIS