Himachal Pradesh High Court
Rita Devi vs . State Of H.P. & Others on 21 July, 2022
Bench: Sabina, Satyen Vaidya
Rita Devi vs. State of H.P. & others .
CWPOA No. 6227 of 2020 21.7.2022 Present: Mr. Narender Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondents No. 1 and 2.
Mr. Sureinder Saklani, Advocate, for respondent No.3.
r Admit.
In the meanwhile, pleadings be completed.
CMP(T) No. 614 of 2022 Stands disposed of.
(Sabina) Judge (Satyen Vaidya) Judge 21st July, 2022 (kck) ::: Downloaded on - 21/07/2022 20:13:50 :::CIS