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Chattisgarh High Court

Hira Man Lal Halba vs State Of Chhattisgarh 10 Cra/2691/2000 ... on 23 September, 2019

                           HIGH COURT OF CHHATTISGARH, BILASPUR
                                           CRA No. 449 of 2001
                             Hira Man Lal Halba Versus State Of Chhattisgarh




23.09.2019

Mr. Ashutosh Trivedi, Counsel for the appellant.

Mr. Vinod Tekam, Panel Lawyer for the State. As prayed by the counsel for the appellant fix this case for final argument on 02.12.2019.

Sd/-

(Sharad Kumar Gupta) Judge PM