Delhi High Court - Orders
Attam Vallabh Cghs Ltd Through: Its ... vs Registrar Copperative Societies Govt ... on 20 May, 2021
$~6.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2798/2021 & C.M.No.8438/2021 (interim relief)
ATTAM VALLABH CGHS LTD
THROUGH: ITS PRESIDENT ..... Petitioner
Through: Mr.Paras Jain, Adv.
Versus
REGISTRAR COPPERATIVE SOCIETIES
GOVT OF GNCTD & ORS. ..... Respondents
Through: Mr.Siddharth Aggarwal, Adv. for
Ms.Hetu Arora Sethi, ASC for R-1/GNCTD.
ORDER
% 20.05.2021 The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms.Justice Jyoti Singh) could not assemble today.
List on 29th July, 2021.
BY ORDER (COURT MASTER) MAY 20, 2021 'anb' Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:21.05.2021 12:27:04