Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 21 in The Punjab Economiser Rules, 1958 21. Reference in annual report. - A brief account of all accidents, their causes and remedial measures taken shall be includes in the Chief Inspection Annual Report.
