Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Andhra Pradesh High Court - Amravati

The District Cooperative Central Bank ... vs The Controlling Authority Under ... on 7 October, 2021

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI MAIN CASE NO.: W.P.No.13203 of 2011 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE

8. 07.10.2021 KSR,J Transferred to I-O Folder I.A.No.1 of 2012 before corrections, This application is filed seeking to vacate the if any.

Please verify.

order dated 29.04.2011 passed in W.P.No.13203 of 2011.

This Court by order dated 29.04.2011 granted interim stay as prayed for.

As the order was passed long back i.e., on 29.04.2011, this Court is not inclined to vacate the said interim order. Accordingly, this application is dismissed and the interim stay passed on 29.04.2011 made absolute.

For final hearing, post after Dussehra Vacation, 2021.

___________ KSR,J sj