Himachal Pradesh High Court
Kewal Singh & Anr. vs . State Of H.P. & Ors. on 15 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Kewal Singh & Anr. vs. State of H.P. & Ors.
CWP No.4050 of 2021.
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15.03.2022. Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Mr. Naresh Kaul, Advocate, for respondent No.6.
Let copies of the rejoinder(s) filed separately to the replies of respondents No. 1, 2 and 4, 3 and 5, be supplied to learned counsel for respondent No.6 within two days.
List for consideration on 22.03.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) 15th March, 2022. Judge (krt) ::: Downloaded on - 15/03/2022 20:14:22 :::CIS