Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 23 in The Cochin Harbour Craft Rules, 1947

23. Landing and shipping of passengers and goods to be within the Port.

- All passengers and goods shall be landed or shipped in such places within there limits of the port as the Deputy Conservator of the Port may appoint and no person shall ship or land passengers or goods outside such place unless the sanction of the Port and Customs Officers at the port has been previously obtained.