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Gauhati High Court

Page No.# 1/5 vs Icici Lombard General Insurance ... on 3 May, 2023

Author: Malasri Nandi

Bench: Malasri Nandi

                                                               Page No.# 1/5

GAHC010061652023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/770/2023

         SMTI. KALPANA SUTRADHAR AND 4 ORS.
         W/O LATE JIBAN SUTRADHAR, RESIDENT OF VILLAGE NOWAPARA NO. 1,
         PS MANIKPUR, DIST BONGAIGAON, ASSAM, 783392 (CLAIMANTS)

         2: SRI SUBIR SUTRADHAR

          S/O LATE JIBAN SUTRADHAR

         RESIDENT OF VILLAGE NOWAPARA NO. 1
          PS MANIKPUR
          DIST BONGAIGAON
          ASSAM
          783392
         (CLAIMANTS)

         3: SRI ABHIJIT SUTRADHAR

          S/O LATE JIBAN SUTRADHAR

         RESIDENT OF VILLAGE NOWAPARA NO. 1
          PS MANIKPUR
          DIST BONGAIGAON
          ASSAM
          783392
         (CLAIMANTS)

         4: SRI NITYANANDA SUTRADHAR
          S/O LATE JAGESH CH. SUTRADHAR
         RESIDENT OF VILLAGE NOWAPARA NO. 1
          PS MANIKPUR
          DIST BONGAIGAON
          ASSAM
          783392
         (CLAIMANTS)
                                                                     Page No.# 2/5


            5: SMTI KANAN BALA SUTRADHAR

             W/O SRI NITYANANDA SUTRADHAR

            RESIDENT OF VILLAGE NOWAPARA NO. 1
             PS MANIKPUR
             DIST BONGAIGAON
             ASSAM
             783392
            (CLAIMANTS

            VERSUS

            ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND 2 ORS
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
            TOWERS, BANDRA KURLA COMPLEX, MUMBAI, 400051, ITS ZONAL
            OFFICE AT APEEJAY HOUSE, 15 PARK STREET, 7TH FLOOR, KOLKATA
            700016 AND A BRANCH OFFICE AT KAMAKHYA TOWER, 3RD FLOOR,
            OFFICE NO. 305 AND 306, G.S ROAD, GUWAHATI 781005, ASSAM

            2:HAFIZUR RAHMAN
             S/O KORBAN ALI
            RESIDENT OF VILLAGE BOGULAMARI
            PO LANGLA
             DIST BARPETA
            ASSAM

            781319
            OWNER OF VEHICLE
             NO. AS 26/B 1086

            3:ABDUL MATLEB
             S/O JUDDUCH ALI
            RESIDENT OF VILLAGE NOWAPARA NO. 2
             PS MANIKPUR
             DIST BONGAIGAON
             ASSAM
             783392
            (DRIVER OF VEHICLE NO. AS 26/B-1086

Advocate for the Petitioner   : MR. M KHAN

Advocate for the Respondent : MS. R D MOZUMDAR
                                                        Page No.# 3/5



Linked Case : MACApp./43/2022

ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
TOWERS
 BANDRA KURLA COMPLEX
 MUMBAI
 400051
 ITS ZONAL OFFICE AT APEEJAY HOUSE
 15 PARK STREET
 7TH FLOOR
 KOLKATA 700016 AND A BRANCH OFFICE AT KAMAKHYA TOWER
 3RD FLOOR
 OFFICE NO. 305 AND 306
 G.S ROAD
 GUWAHATI 781005
 ASSAM


VERSUS

KALPANA SUTRADHAR AND 6 ORS.
W/O LATE JIBAN SUTRADHAR

RESIDENT OF VILLAGE NOWAPARA NO. 1
 PS MANIKPUR
 DIST BONGAIGAON
 ASSAM
 783392
(CLAIMANTS)

2:SRI SUBIR SUTRADHAR

S/O LATE JIBAN SUTRADHAR

RESIDENT OF VILLAGE NOWAPARA NO. 1
 PS MANIKPUR
 DIST BONGAIGAON
 ASSAM
 783392
(CLAIMANTS)
 3:SRI ABHIJIT SUTRADHAR

S/O LATE JIBAN SUTRADHAR

RESIDENT OF VILLAGE NOWAPARA NO. 1
                                                           Page No.# 4/5

 PS MANIKPUR
 DIST BONGAIGAON
 ASSAM
 783392
(CLAIMANTS)
 4:SRI NITYANANDA SUTRADHAR
S/O LATE JAGESH CH. SUTRADHAR
RESIDENT OF VILLAGE NOWAPARA NO. 1
 PS MANIKPUR
 DIST BONGAIGAON
 ASSAM
 783392
(CLAIMANTS)
 5:SMTI KANAN BALA SUTRADHAR

W/O SRI NITYANANDA SUTRADHAR

RESIDENT OF VILLAGE NOWAPARA NO. 1
 PS MANIKPUR
 DIST BONGAIGAON
 ASSAM
 783392
(CLAIMANTS)
 6:HAFIZUR RAHMAN
S/O KORBAN ALI
RESIDENT OF VILLAGE BOGULAMARI
PO LANGLA
 DIST BARPETA
 ASSAM

781319
OWNER OF VEHICLE
 NO. AS 26/B 1086
 7:ABDUL MATLEB
S/O JUDDUCH ALI
RESIDENT OF VILLAGE NOWAPARA NO. 2
 PS MANIKPUR
 DIST BONGAIGAON
 ASSAM
 783392
(DRIVER OF VEHICLE NO. AS 26/B-1086)
 ------------
 Advocate for : MR. R GOSWAMI
Advocate for : MR. A BURAGOHAIN appearing for KALPANA SUTRADHAR AND
6 ORS.
                                                                      Page No.# 5/5

                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 03.05.2023 Heard Mr. M. Khan, learned counsel for the applicants. Also heard Ms. P. Barthakur, learned counsel for the respondent No.1.

The learned counsel for the respondent No. 1 prays for some time to file objection.

The prayer, as sought for, is allowed.

List the matter again on 30.05.2023.

JUDGE Comparing Assistant