Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 49 in The Bombay Forest Rules, 1942 49. Cutting etc. of trees prohibited save as provided in these rules. - Save as provided in rules 50 and 51 no person shall in any protected forest cut down, pollard, or lop any tree whatever.
