Section 2 in Unique Identification Authority of India (Form of Annual Statement of Accounts) Rules, 2018
2. Definitions.
(1)In these rules, unless the context otherwise requires, -(a)"Act" means the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (18 of 2016);(b)"Form" means Form annexed to these rules;(c)"Schedule" means the Schedule annexed to these rules;(2)Words and expressions used and not defined in these rules, but defined in the Act shall have the meanings respectively assigned to them in the Act.
