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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(6)(b) in Telangana (Compulsory Teaching and Learning of Telugu in Schools) Act, 2018

(b)any primary, upper primary/middle school and high school/secondary school established and administered or maintained by any private educational agency including minority school established and administered under clause (1) of article 30 of the Constitution of India whether receiving aid from out of the State Fund or not; or